Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(7)] [Section 14] [Entire Act] State of Gujarat - Subsection Section 14(7)(b) in The Gujarat Veterinary Practitioners Act, 1969 (b)Such certificate shall, subject to the renewal thereof under the provisions of this Act, be valid only up to the date specified therein.