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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(7) in The Gujarat Veterinary Practitioners Act, 1969

(7)
(a)Every registered veterinary practitioner shall be given a certificate of registration in the form prescribed by rules. He shall display the certificate of registration in a conspicuous place in his dispensary, clinic or place of practice.
(b)Such certificate shall, subject to the renewal thereof under the provisions of this Act, be valid only up to the date specified therein.