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[Cites 0, Cited by 0] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(g) in The Central Electricity Regulatory Commission (Procedure, Terms & Conditions for grant of Transmission License and other related matters) Regulations, 2001

(g)Copies of Annual Reports or certified audited results to be enclosed in support of above.
(iii)List of documents in support of above: