Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Punjab - Subsection Section 8(1) in The Punjab Aided Schools (Security of Service) Act, 1969 (1)The Punjab Aided Schools (Security of Service) Ordinance, 1969 (Punjab Ordinance No. 6 of 1969) is hereby repealed.
