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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Haryana - Subsection

Section 40(2)(e) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

(e)buildings or structures on or over or under the site or projecting beyond it in outline including proposed building to be shown distinctly;