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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(b) in Peraringnar Anna Centenary Co-operative Milk Producers Welfare Fund Rules, 2010

(b)The Board has the right to refuse the admission of subscriber to the Fund and where it refuses admission, the Board shall record its reason in writing for refusal and pass orders.