Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(2) in Bihar State Public Health Engineering Department Research Cadre Rules, 2016

(2)Notwithstanding such repeal, any action taken under the resolutions/ circulars and directions issued earlier shall be valid as if they were made under these rules.