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State of Bihar - Section

Section 16 in Bihar State Public Health Engineering Department Research Cadre Rules, 2016

16. Savings and Repeal.

(1)All resolutions/circulars and directions relating to this cadre issued earlier are hereby repealed.
(2)Notwithstanding such repeal, any action taken under the resolutions/ circulars and directions issued earlier shall be valid as if they were made under these rules.