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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Nagaland - Subsection

Section 32(8) in The Global Open University (Nagaland) Act, 2006

(8)All questions shall be decided by majority of members present and voting. (9) Each member shall have one vote and in case of tie, the Presiding Officer shall have an additional casting vote.