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Telecom Regulatory Authority Of India - Section

Section 6 in The Indo-Tibetan Border Police Force Telecommunication Cadre (Group 'A' And 'B' Posts) Recruitment Rules, 1999

6. Saving.

- Nothing in these rules shall affect reservations, relaxation of age limit and other concessions required to be provided for the Scheduled Castes, the Scheduled Tribes. Other Backward Classes, Ex-servicemen and other special categories of persons in accordance with the orders issued by the Central Government from time to time in this regard.