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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(2) in The Rajasthan Public Trust Rules, 1962

(2)Appearance.—In any inquiry a party may appear in person or by his recognised agent or by a legal practitioner duly appointed to act on his behalf:Provided that any such appearance shall, if the Assistant Commissioners so directs, by the party in person.