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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2) in The Merchant Shipping (Medicines, Medical Stores And Appliances) Rules, 1966

(2)All such medicines shall be kept under lock and key in a separate cabinet and the key of the cabinet shall be kept in the charge of the Medical Officer, where such officer is on board, or otherwise in the charge of the master of the ship.