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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Maharashtra - Subsection

Section 64(5) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(5)The Director/Dean of the Faculty nominated by the Vice-Chancellor shall hold office for such period as may, in each case, be determined by the Vice-Chancellor.