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[Cites 0, Cited by 0] [Section 52(10)] [Section 52] [Entire Act]

State of Tamilnadu - Subsection

Section 52(10)(a) in Tamil Nadu Co-operative Societies Rules, 1988

(a)At every election where a poll is taken, the society shall provide each Election Officer with sufficient number of ballot boxes, ballot papers, copies of the voters' list in respect of the polling area, instruments for stamping the distinguishing mark x or + on ballot papers and other articles as may be necessary for taking the poll.