Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 245] [Entire Act] State of Rajasthan - Subsection Section 245(c) in Rules of the High Court of Judicature for Rajasthan, 1952 (c)An estimate of preparing the paper book shall be made as soon as the application for the preparation of the paper book is received.
