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State of Rajasthan - Section

Section 245 in Rules of the High Court of Judicature for Rajasthan, 1952

245. Charges of paper book.

(a)The scale of charges for the preparation of paper books prepared under this chapter.
[Subject to the provisions of Rule 197] [Substituted by No. 3/SRO dated 16-10-1980 ; published in Rajasthan Gazette part I-B, dated 6-11-80, p. 511(17).], the editors fee shall be Rs. [25/] [Substituted by No. 1/S.R.O. dated 3-3-1992 ; published in Rajasthan Gazette part 1 (Kha), date 16-4-92.].
(b)'Subject to the provisions of rules 186 and 188, the initial deposit required with the application shall be Rs. [75/-] [Substituted by No. 1/S.R.O. dated 3-3-1992 ; published in Rajasthan Gazette part 1 (Kha), date 16-4-92.].
(c)An estimate of preparing the paper book shall be made as soon as the application for the preparation of the paper book is received.