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[Cites 0, Cited by 0] [Section 113(3)] [Section 113] [Entire Act]

State of Tamilnadu - Subsection

Section 113(3)(c) in Tamil Nadu Co-operative Societies Rules, 1988

(c)where the address of the society is not available, by publishing it in one or more of the local newspapers having circulation in the area of operations of the society and approved by the Government for issue of Government advertisement and by displaying it in one or more prominent public places within the area of operations of the society.