Section 383 in The Orissa Municipal Corporation Act, 2003
383. Minimum width of new public street.
(1)The Corporation may, from time to time, specify the minimum width for different class of public streets according to tie nature of the traffic likely to be carried thereon, the localities in which they are situated, the heights upto which buildings abutting thereon may be reacted and other similar consideration.(2)The width of a new public street made under Section 382 shall not be less than that specified under Sub-section (1) for the class to which it belongs, and no steps or other projections shall extend to any such street except with the written permission of the Commissioner under Section 401.
