Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Assam - Subsection

Section 50(2)(iii) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(iii)it shall have a window of a superficial area of not less than 0.2 sq.m and it shall open upon minimum wide open space or open to an open verandah of not more than 1.8m wide opening on to such open space, or to any duct, the sizes of which should be as prescribed in clause light and ventilation of rooms;