Section 28(2) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011
(2)The application under sub-rule (1) shall be accompanied by-(a)a list of the requirements which the equipment fulfils;(b)a statement whether the equipment complies with the relevant Indian specification or International specifications;(c)a statement giving details of the tests, trails and verification conducted by suppliers, metro railway, on the performance of the equipment;(d)certificate, if any, from the other metro railway where equipment is in use for passenger carrying services; and(e)the relevant system details as many be necessary to give full particulars of the principle of operation and safety features incorporated.
