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Union of India - Section

Section 28 in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

28. Alteration or changes in electric traction equipment and use of new traction equipment.

(1)The Bangalore Metro Railway Administration shall, in the case where it desires to alter or make changes in electric traction equipments when it materially affects its design characteristics and is directly connected the train operation, such metro railway administration, apply for such alternation or change in electric traction equipment to the Commissioner.
(2)The application under sub-rule (1) shall be accompanied by-
(a)a list of the requirements which the equipment fulfils;
(b)a statement whether the equipment complies with the relevant Indian specification or International specifications;
(c)a statement giving details of the tests, trails and verification conducted by suppliers, metro railway, on the performance of the equipment;
(d)certificate, if any, from the other metro railway where equipment is in use for passenger carrying services; and
(e)the relevant system details as many be necessary to give full particulars of the principle of operation and safety features incorporated.