Himachal Pradesh High Court
Harsharan Sharma vs . State Of H.P. & Ors. on 19 July, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
.
Harsharan Sharma vs. State of H.P. & Ors.
CWP No.2360 of 2017 19.07.2023 Present: Mr. Ajay Thakur, Advocate, for the petitioner.
Mr. Rajan Kahol, Mr. B.C. Verma and Mr. Vishal Panwar, Additional Advocates General with Mr. Rahul Thakur and Mr. Ravi Chauhan, Deputy Advocates General, for respondents No.1 to 4 and 6/State.
None for respondent No.5.
Since learned Senior Counsel representing the petitioner is pre-occupied in some other Court, prayer has been made on his behalf of adjournment. Prayer allowed, as not opposed.
List after four weeks.
(Sandeep Sharma) Judge 19th July, 2023 (reena) ::: Downloaded on - 20/07/2023 20:43:08 :::CIS