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[Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(4)(e) in Statutes of the Jodhpur National University, Jodhpur, 2010

(e)to develop, periodically review, and recommend to the Academic Council programmes of study and research, and syllabi for different examinations, in consultation with various Departments of the School;