Madhya Pradesh High Court
Dinesh vs The State Of Madhya Pradesh Through ... on 18 November, 2024
Author: Pranay Verma
Bench: Pranay Verma
1 SA-2022-2024 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE SA No. 2022 of 2024 (DINESH AND OTHERS Vs THE STATE OF MADHYA PRADESH THROUGH CHIEF SECRETARY AND OTHERS ) Dated : 18-11-2024 Mr. Dattatray Kale - advocate for the petitioner. Mr. Sudarshan Joshi - Govt. Advocate.
As prayed by the learned counsel for the appellants, list the matter alongwith SA No. 2020/2024, SA No. 2025/2024 and SA No. 2026/2024.
(PRANAY VERMA) JUDGE jyoti Signature Not Verified Signed by: JYOTI CHOURASIA Signing time: 19-Nov-24 3:21:30 PM