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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 44(2) in Jammu and Kashmir Panchayati Raj Rules, 1996

(2)The Secretary may, for sufficient reasons and with the approval of Director Rural Development, extend the period prescribed in sub-rule (1) for a further period not extending 7 days for the convening of the first meeting of the Panchayat.