Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act] State of Nagaland - Subsection Section 6(2)(g) in The Institute of Chartered Financial Analysts of India University (Nagaland) Act, 2006 (g)to undertake programs for the training and development of faculty members of the University and other institutions in India or abroad;