Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(3) in The Orissa Panchayat Samiti (Administration of Affairs) Rules, 1987

(3)The Chairman of the Samiti may address the Collector, the Subdivisional Officer or any District Level Officer officially or demiofficially or matters which, in his opinion, require their immediate attention.