Himachal Pradesh High Court
Gaurav Keprate vs . State Of H.P. & Ors. on 4 April, 2022
Bench: Tarlok Singh Chauhan, Sandeep Sharma
Gaurav Keprate Vs. State of H.P. & Ors.
CWP No. 6584/2021.
04.04.2022 Present: Mr. Nitin Thakur, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Additional Advocates General, Mr. Bhupinder Thakur, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for respondents No. 1 to 4.
Ms. Vandana Mishra, Advocate, for respondents No. 5 and 6.
r Compliance has not been filed. Let the same be positively filed within two weeks. List on 18.04.2022.
(Tarlok Singh Chauhan) Judge (Sandeep Sharma) Judge 4th April, 2022 (raman) ::: Downloaded on - 04/04/2022 20:14:25 :::CIS