Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 95(1)] [Section 95] [Entire Act]

Union of India - Subsection

Section 95(1)(e) in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015

(e)termination of service in any other way (except by way of punishment) after completion of five years of service.