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[Cites 0, Cited by 0] [Section 31(4)] [Section 31] [Entire Act]

State of Andhra Pradesh - Subsection

Section 31(4)(b) in Andhra Pradesh Water, Land And Trees Rules, 2004

(b)The State Authority shall on or before 31st day of October every year prepare annual budget estimate in respect of the ensuing financial year of the estimated income and expenditure and submit to the Government for incorporating in the State Budget in the format as prescribed in budget manual.