Section 1(1) in Telangana (Regulation of Appointments To Public Services and Rationalisation of Staff Pattern And Pay Structure) Act, 1994
(1)This Act may be called the [Telangana] [Substituted by G.O.Ms.No.16, Finance (HRM.I) Department, dated 26.02.2016.] (Regulation of Appointments to Public Services and Rationalisation of Staff Pattern and Pay Structure) Act, 1994.
