Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 144 in The Rajasthan Financial Corporation (Staff) Regulations, 1958 144. The term "Leave" used in this chapter for the purpose of surrender of leave means 'ordinary leave' and not any other kind of leave.
