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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(3) in The U.P. Higher Education Services Commission (Procedure For Selection Of Teachers) Regulations, 1983

(3)The cost of application form and application fees shall be payable only through a Nationalised Bank and the fees for the interview shall be paid to the Commission in cash.] [Substituted by Notification No. U. SHI. Ayog/5077/99-2000 dated 4.9.1999.]