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State of Uttar Pradesh - Section

Section 8 in The U.P. Higher Education Services Commission (Procedure For Selection Of Teachers) Regulations, 1983

8. Notification of names of selected candidates. -

(1)The Commission shall forward its recommendations to the Management of the concerned college, with a copy thereof to the Director, and shall also notify the same on its notice board and public it in such other manner as it may consider proper.
(2)The Management shall report compliance to the Commission and to the Director within one month of the receipt of the recommendations.[9. Fee. - (1) Every candidate shall be liable to pay to the Commission such fee for holding selection, conducting, examinations where necessary, or for holding interview, as may be determined by the Commission from time to time with the prior approval of the Government.
(2)Until fee is revised under sub-regulation (1), every candidate for selection shall pay the Commission the fee at the following rates :
  General and O.B.C. Schedule Castes/Scheduled Tribes
  Rs. Rs.
(a) For application form and application fee    
(1) Principal 600 300
(2) Lecturers 400 200
(b) For interview (to be paid before being admitted to interview)    
(1) Principal 200 100
(2) Lecturers 200 100
(3)The cost of application form and application fees shall be payable only through a Nationalised Bank and the fees for the interview shall be paid to the Commission in cash.] [Substituted by Notification No. U. SHI. Ayog/5077/99-2000 dated 4.9.1999.]