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State of Rajasthan - Section

Section 129 in The Rajasthan Financial Corporation (Staff) Regulations, 1958

129.

The employee drawing the advance shall give the following certificateCertificateI ...... certify that I have purchased the foodgrains for the full amount of Rs sanctioned to me as foodgrain advance.][Chapter XII] [Added by Amendment Notification dated 4-2-1976, Rajasthan Gazette, Part VII-B, dated 12-2-1976.]