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[Cites 0, Cited by 0] [Section 324] [Entire Act]

State of West Bengal - Subsection

Section 324(2) in The West Bengal Motor Vehicles Rules, 1989

(2)In the hill portion of the district of Darjeeling and the Teesta Valley, motor cabs shall not carry luggage in excess of the following scale :-
No. of persons travelling Maximum amount of luggage (in k.g.)
765432 or less 54-4372-5791109127145-15
Note. -These restrictions are additional to the restrictions imposed as regards maximum laden weight.