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State of West Bengal - Section

Section 324 in The West Bengal Motor Vehicles Rules, 1989

324.

(1)When two motor vehicles meet on a hill road, the driver of the vehicle proceeding down road shall bring it to a stand-still on the left-hand side of the road as soon as he observes the approach of the other vehicle and shall not proceed on his journey until the vehicle proceeding uproad has passed, provided that this rule shall not apply to motor cycles without sidecars.
(2)In the hill portion of the district of Darjeeling and the Teesta Valley, motor cabs shall not carry luggage in excess of the following scale :-
No. of persons travelling Maximum amount of luggage (in k.g.)
765432 or less 54-4372-5791109127145-15
Note. -These restrictions are additional to the restrictions imposed as regards maximum laden weight.