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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(2) in Rajasthan Para-medical Council Rules, 2014

(2)The members present at the meeting, so convened, shall elect one amongst them, who is not a candidate for the office of the President of Vice-President, to be the Chairman of the meeting.