Section 6(1)(xiv) in The Rajasthan Homoeopathic Medicine Board (Recognition for the Purposes of Affiliation) Regulations, 1973

[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

(xiv)It has such buildings, rooms, laboratories and furniture etc. for educational purposes as may be determined by the Board from time to time.

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