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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(6) in The M.P. Water (Prevention and Control of Pollution) Rules, 1975

(6)Class I and Class II Officers of the State Board shall get the actual lodging charges, in addition to daily allowance while on tour limited to Rs. 25/-and Rs. 15/- per day respectively.