Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Maharashtra - Subsection

Section 80(5) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(5)He shall be responsible for submitting the annual report to the Head of Department of the research work done by him and by the academic staff members alongwith the results obtained and paper published. He shall also submit annual report to the Head of Department on seminars and conferences attended in respect of each of the staff member.