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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(1)(ii) in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998

(ii)he fulfils conditions as are prescribed under Rule relating to confirmation subject to the quota prescribed under these Rules; and