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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Odisha - Subsection

Section 40(c) in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

(c)The penalty for unauthorised use shall be calculated at double the rate of tariff applicable to the particular category of consumer, in respect of the unauthorised use.