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[Cites 0, Cited by 0] [Section 8(8)] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(8)(iv) in The West Bengal Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2011

(iv)The landed price of limestone shall be taken based on procurement price of limestone for the generating station, inclusive of royalty, taxes and duties as applicable and transportation cost for the month.