Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Entire Act]

State of Kerala - Section

Section 13 in Kerala Forest Act, 1961

13. Forest Settlement Officer to carry out the Appellate Court's Order.

- If the order is reversed or modified in appeal, the Forest Settlement Officer shall proceed to deal With It in like manner as if it had been in the first instance made by himself.