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[Cites 0, Cited by 0] [Section 9B] [Entire Act]

State of Rajasthan - Subsection

Section 9B(1) in First Statutes of the Jai Narayan Vyas University Jodhpur

(1)The Equivalence Committee will consist of the following and the term of nominated members will be for a period of three years.
(i)All the Deans of the Faculties;
(ii)One Head of Department from each Faculty to be nominated by the Vice-Chancellor;
(iii)The Committee shall elect its own Chairman.