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State of Rajasthan - Section

Section 9B in First Statutes of the Jai Narayan Vyas University Jodhpur

9B. [ Equivalence Committee] [Added by the Senate on 30-4-1967. Chancellor's assent recd., on 8-7-1967.].

(1)The Equivalence Committee will consist of the following and the term of nominated members will be for a period of three years.
(i)All the Deans of the Faculties;
(ii)One Head of Department from each Faculty to be nominated by the Vice-Chancellor;
(iii)The Committee shall elect its own Chairman.
(2)Functions:
(i)to recommend to the Academic Council for recognition the diplomas and degrees of other Universities and Institutions and to determine their corresponding value in relation to the diplomas and degrees of the Jai Narayan Vyas University Jodhpur;
(ii)to report on all matters regarding equivalence which are referred to it by the Vice-Chancellor;
(iii)to consider application for recognition of examinations received from other Universities and Bodies and submit its recommendations;
(iv)to consider applications from individuals seeking admission to a particular course of study in this University, as a special case and make its recommendation to the Vice-Chancellor.
(3)Not less than half of the number of members shall constitute the quorum for a meeting.