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[Cites 0, Cited by 0] [Section 36(6)] [Section 36] [Entire Act]

State of Bihar - Subsection

Section 36(6)(xii) in Bihar Minerals (Concession, Prevention of Illegal Mining, Transportation & Storage) Rules, 2019

(xii)No mining of earth / excavation of 'brick earth' or ordinary earth shall be permitted in case the area of mining excavation is within 1km of boundary of national parks and wild life sanctuaries: