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[Cites 0, Cited by 0] [Section 4(10)] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(10)(b) in The Gujarat Ayurved University Act, 1965

(b)have carried on research under conditions prescribed by the [Ordinances, Regulations or Rules] [Substituted for 'Ordinances or Rules' by Gujarat No. 30 of 2003, dated 19th September 2003.];