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[Cites 0, Cited by 0] [Section 43(3)] [Section 43] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 43(3)(g) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

(g)that such building, railing or platform shall be open to inspection at any time by the Executive Engineer or any officer authorized by him for the safety of the embankment or slopes; and